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[Cites 0, Cited by 0] [Section 47(1)] [Section 47] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 47(1)(c) in Securities and Exchange Board of India (Listing Obligations and Disclosure Requirements) Regulations, 2015

(c)statements of deviation(s) or variation(s) as specified in sub-regulation (1) of regulation 32 on quarterly basis, after review by audit committee and its explanation in directors report in annual report;