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State of Uttar Pradesh - Section

Section 737 in Rules under the United Provinces Excise Act, 1910

737. Openings and cocks not opened for long periods may be secured by wire and lead excise seal.

- With the approval of the Assistant Excise Commissioner openings and cocks in still, receivers, vats or connecting pipes, which are not likely to be opened for long periods may be secured by means of wire and lead excise seals.