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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Tamilnadu - Subsection

Section 10(2)(v) in Tamil Nadu State Council for Higher Education Act, 1992

(v)examine the statutes, ordinances and regulations of Universities in the State and suggest modifications to maintain uniformity in the administration without prejudice to the autonomy for the academic pursuits;