Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Union of India - Section

Section 1 in The Information Technology (Reasonable Security Practices and Procedures and Sensitive Personal Data or Information) Rules, 2011

1. Short title and commencement.

(1)These rules may be called the Information Technology (Reasonable security practices and procedures and sensitive personal date or information) Rules, 2011.
(2)They shall come into force on the date of their publication in the Official Gazette