Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Tamilnadu - Subsection Section 59(a) in Tamil Nadu Highways Act, 2001 (a)communicate without delay to the Highways Authority, any information which such police officer receives of a design to commit, or of the commission of, any offence against this Act or any rule made thereunder;
