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State of Andhra Pradesh - Section

Section 33 in Jawaharlal Nehru Technological Universities Act, 2008

33. Reservation of seats for Backward classes, Scheduled Castes and Scheduled Tribes.

- The University shall reserve seats in constituent colleges for the members of the socially and educationally backward classes, the Scheduled Castes, the Scheduled Tribes in accordance with such principles as may, from time to time, be determined by Government in this behalf.