Section 12(1)(b) in Mizoram (Finance and Accounts Service) Rules, 1991

[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Mizoram - Subsection

Section 12(1)(b) in Mizoram (Finance and Accounts Service) Rules, 1991

(b)Incumbents of the posts of (i) Assistant Superintendent of Accounts in Food and Civil Supplies Department and Transport Department; (ii) Assistant Auditors, (iii) Assistant Divisional Accountants under the Administrative Control of Chief Controller of Accounts, Mizoram, and (iv) Assistant Treasury Accounts Officer in District Treasuries and Sub- Treasuries of Mizoram who have served in their respective grades/posts on regular basis for not less than five years, shall be eligible to appear in the examination.

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State of Mizoram - Subsection

Section 12(1)(b) in Mizoram (Finance and Accounts Service) Rules, 1991