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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Madhya Pradesh - Subsection

Section 9(9) in The M.P. Gram Tatha Nagar Raksha Samiti Rules, 2003

(9)Supplies of arms and ammunition provided to the member of Raksha Samiti shall be liable to be scrutinised by Mukhya Rakshak on day to day basis and observation notice shall be quoted in arms register.