Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 168(3)] [Section 168] [Entire Act]

Union of India - Subsection

Section 168(3)(a) in The Coal Mines Regulations, 2011

(a)if it falls within his power to remedy such obstruction, interference or deficiency, immediately take steps to do so; or