Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 54 in The Andhra Pradesh Infrastructure Development Enabling Act, 2001

54. Establishment of the fund.

- The Government shall establish a Fund to be called the "Infrastructure Projects Fund" and shall contribute a sum of Rs.100 lakhs to the Fund. The Government will make such further contributions to the Fund as it may deem appropriate from time to time.