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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(p) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Act, 2017

(p)"records of entitlement" means records of public welfare benefits and services under any programme or scheme for which any family or any of its members is entitled to;