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State of Tamilnadu - Section

Section 3 in Tamil Nadu Panchayats (Interpellation of Chairman of District Panchayat by The Members) Rules, 1998

3. Intimation as to question.

- A member who wishes to ask a question shall intimate his intention in writing to the Chairman by giving at prior notice of not less than ten clear days and such notice shall contain a copy of the question he wishes to ask.