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[Cites 0, Cited by 0] [Section 34(4)] [Section 34] [Entire Act]

State of Punjab - Subsection

Section 34(4)(b) in The Punjab Town Improvement Act, 1922

(b)if it deems that it is expedient that a scheme should forthwith be framed, shall direct the trust to proceed forthwith to frame a scheme. Such a direction may prescribe the type of scheme to be framed.