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[Cites 0, Cited by 0] [Section 1259] [Entire Act]

Bengal Presidency - Subsection

Section 1259(ii) in Police Regulations, Bengal , 1943

(ii)Repairs. - The term "repairs" indicates primarily operations undertaken to maintain in proper condition, buildings in ordinary use, i.e., those works which restore a building to its original form but do not alter it. It also includes all repairs which may be necessary to existing buildings on account of storms or other natural causes.