Chattisgarh High Court
Savitri Devi vs Ramnivas And Others 16 Mcc/510/2018 ... on 1 October, 2018
Author: Sanjay K. Agrawal
Bench: Sanjay K. Agrawal
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
SECOND APPEAL No. 416 of 2005
Savitri Devi W/o Late Ram Dayal Gupta, Caste - Halwai, aged about 60
years, Occupation - Housewife, R/o Village Ramanujnagar, P.S.
Ramanujnagar, Tahsil Surajpur, District Surguja (C.G.)
---- Appellant / Plaintiff
Versus
1. Ramnivas, S/o Ramjit Sahu, aged about 40 years, Occupation - Agriculture
and Buisness, R/o Village Ramanujnagar, P.S. Ramanujnagar, Tahsil
Surajpur, District Surguja (C.G.)
2. State of Chhattisgarh, through Collector, Ambikapur, District Surguja (C.G.)
---- Respondents/ Defendants
For Appellant : Mr. Ashok Kumar Shukla, Advocate.
Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 01/10/2018
1. Mr. Ashok Kumar Shukla fairly submits that he has no instructions in the matter.
2. Accordingly, the second appeal is dismissed.
Sd/-
(Sanjay K. Agrawal) Judge Priyanka