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Chattisgarh High Court

Savitri Devi vs Ramnivas And Others 16 Mcc/510/2018 ... on 1 October, 2018

Author: Sanjay K. Agrawal

Bench: Sanjay K. Agrawal

                                                     1

                                                                                       NAFR

                         HIGH COURT OF CHHATTISGARH, BILASPUR

                                     SECOND APPEAL No. 416 of 2005

                   Savitri Devi W/o Late Ram Dayal Gupta, Caste - Halwai, aged about 60
                   years, Occupation - Housewife, R/o Village Ramanujnagar, P.S.
                   Ramanujnagar, Tahsil Surajpur, District Surguja (C.G.)
                                                                     ---- Appellant / Plaintiff

                                                  Versus

                1. Ramnivas, S/o Ramjit Sahu, aged about 40 years, Occupation - Agriculture
                   and Buisness, R/o Village Ramanujnagar, P.S. Ramanujnagar, Tahsil
                   Surajpur, District Surguja (C.G.)

                2. State of Chhattisgarh, through Collector, Ambikapur, District Surguja (C.G.)
                                                            ---- Respondents/ Defendants

For Appellant : Mr. Ashok Kumar Shukla, Advocate.

Hon'ble Shri Justice Sanjay K. Agrawal Order On Board 01/10/2018

1. Mr. Ashok Kumar Shukla fairly submits that he has no instructions in the matter.

2. Accordingly, the second appeal is dismissed.

Sd/-

(Sanjay K. Agrawal) Judge Priyanka