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State of Tamilnadu - Section

Section 4 in Tamil Nadu Local Bodies Delimitation Regulations, 2017

4. District Delimitation Authority.

(1)The Collector of every Revenue District, except Chennai District, shall be the District Delimitation Authority for the purpose of delimitation of territorial wards of Local Bodies.
(2)The Commissioner of Chennai City Municipal Corporation shall be the District Delimitation Authority for the purpose of delimitation of territorial wards in the Chennai City Municipal Corporation.