Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 234(234)] [Section 234] [Entire Act] Union of India - Subsection Section 234(234)(d) in The Railway Protection Force Rules, 1987 (d)Doing extra hard work in connection with the protection security of railwayproperty or in connection with a big operation against hostile or lawlesselements;