Bombay High Court
Godrej And Boyce Mfg. Co. Ltd. (Lawkim ... vs Sanjay Gangaram Dagade on 28 February, 2023
Author: Amit Borkar
Bench: Amit Borkar
506-wp202-2023+.doc
AGK
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION NO.202 OF 2023
Godrej & Boyce Mfg. Co. Ltd.
(Lawkim Motors Group) ... Petitioner
V/s.
ATUL
Digitally
signed by
ATUL
GANESH
Sanjay Gangaram Dagade ... Respondent
GANESH KULKARNI
KULKARNI Date:
2023.02.28
WITH
18:31:18
+0530
WRIT PETITION NO.998 OF 2023
Godrej & Boyce Mfg. Co. Ltd.
(Lawkim Motors Group) ... Petitioner
V/s.
Sunil Murlidhar Kamble ... Respondent
WITH
WRIT PETITION NO.207 OF 2023
Godrej & Boyce Mfg. Co. Ltd.
(Lawkim Motors Group) ... Petitioner
V/s.
Jivan Baban Kothavale ... Respondent
WITH
WRIT PETITION NO.205 OF 2023
Godrej & Boyce Mfg. Co. Ltd.
(Lawkim Motors Group) ... Petitioner
V/s.
Jalindhar Sopan Kondalkar ... Respondent
WITH
WRIT PETITION NO.209 OF 2023
Godrej & Boyce Mfg. Co. Ltd.
(Lawkim Motors Group) ... Petitioner
V/s.
Ankush Dattatray Malusare ... Respondent
1
506-wp202-2023+.doc
WITH
WRIT PETITION NO.210 OF 2023
Godrej & Boyce Mfg. Co. Ltd.
(Lawkim Motors Group) ... Petitioner
V/s.
Suresh Harishchandra Kamble ... Respondent
WITH
WRIT PETITION NO.1081 OF 2023
Godrej & Boyce Mfg. Co. Ltd.
(Lawkim Motors Group) ... Petitioner
V/s.
Krishna Appa Sonawane ... Respondent
WITH
WRIT PETITION NO.195 OF 2023
Godrej & Boyce Mfg. Co. Ltd.
(Lawkim Motors Group) ... Petitioner
V/s.
Vikas Krishnaji Gadhave ... Respondent
WITH
WRIT PETITION NO.203 OF 2023
Godrej & Boyce Mfg. Co. Ltd.
(Lawkim Motors Group) ... Petitioner
V/s.
Dattatray Revaji Bangar ... Respondent
WITH
WRIT PETITION NO.206 OF 2023
Godrej & Boyce Mfg. Co. Ltd.
(Lawkim Motors Group) ... Petitioner
V/s.
Nitin Uttam Pawar ... Respondent
2
506-wp202-2023+.doc
WITH
WRIT PETITION NO.213 OF 2023
Godrej & Boyce Mfg. Co. Ltd.
(Lawkim Motors Group) ... Petitioner
V/s.
Nilkant Chandrakant Bhutkar ... Respondent
WITH
WRIT PETITION NO.194 OF 2023
Godrej & Boyce Mfg. Co. Ltd.
(Lawkim Motors Group) ... Petitioner
V/s.
Ashok Bhanudas Gaikwad ... Respondent
WITH
WRIT PETITION NO.218 OF 2023
Godrej & Boyce Mfg. Co. Ltd.
(Lawkim Motors Group) ... Petitioner
V/s.
Vijay Ashru Shinde ... Respondent
WITH
WRIT PETITION NO.212 OF 2023
Godrej & Boyce Mfg. Co. Ltd.
(Lawkim Motors Group) ... Petitioner
V/s.
Sanjay Hanumant Chavan ... Respondent
WITH
WRIT PETITION NO.208 OF 2023
Godrej & Boyce Mfg. Co. Ltd.
(Lawkim Motors Group) ... Petitioner
V/s.
Vinoba Mugutrao Gaikwad ... Respondent
3
506-wp202-2023+.doc
WITH
WRIT PETITION NO.220 OF 2023
Godrej & Boyce Mfg. Co. Ltd.
(Lawkim Motors Group) ... Petitioner
V/s.
Navnath Kashinath Bhosale ... Respondent
WITH
WRIT PETITION NO.204 OF 2023
Godrej & Boyce Mfg. Co. Ltd.
(Lawkim Motors Group) ... Petitioner
V/s.
Tajani Yashwant Dhamal ... Respondent
Ms. Rama Somani with Mr. Varun Joshi i/by Mr. Chetan
Alai for the petitioner in all the WPs.
CORAM : AMIT BORKAR, J.
DATED : FEBRUARY 28, 2023 P.C.:
1. List this group of writ petitions on 14th March 2023.
2. Ad-interim relief granted earlier to continue till 14 th March 2023.
(AMIT BORKAR, J.) 4