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[Cites 0, Cited by 0] [Section 3(31)] [Section 3] [Entire Act]

State of Madhya Pradesh - Subsection

Section 3(31)(c) in The M.P. Public Health Act, 1949

(c)the drains attached to any such street, public bridge or causeway and the land whether covered or not by any payment, verandah, or other structure which lies on either side of the roadway up to the boundaries of the adjacent property whether that property is private property or property belonging to [the Central Government or the State Government] [Substituted by A.O. 1950.];