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[Cites 0, Cited by 0] [Section 109(2)] [Section 109] [Entire Act]

State of Karnataka - Subsection

Section 109(2)(a) in Karnataka Maritime Board Act, 2015

(a)fees and allowances payable to the members of the Board or any of its committees for attending meetings of the Board or its committee or for attending any work of the Board, under section 12;