Section 37(1)(b) in Nagaland Rural Bank (Employees') Pension Regulations, 2018

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Union of India - Subsection

Section 37(1)(b) in Nagaland Rural Bank (Employees') Pension Regulations, 2018

(b)before completion of one year of continuous service, provided the deceased employee concerned immediately prior to his appointment to the service or post was examined by a medical officer approved by the Bank and declared fit for employment in the Bank; or

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Union of India - Subsection

Section 37(1)(b) in Nagaland Rural Bank (Employees') Pension Regulations, 2018