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[Cites 0, Cited by 0] [Section 116] [Entire Act]

State of West Bengal - Subsection

Section 116(3) in West Bengal Municipal (Building) Rules, 2007

(3)The height of the kitchen, measured from the floor to the lowest point of ceiling, shall not be less than 2.75 m (9 ft) :Provided that the maximum height of each floor of any residential building shall be restricted to 3.6 m unless and otherwise specified in the guidelines of National Building Code.