Section 6 in Andhra Pradesh Goods and Services Tax (Second Amendment) Rules , 2022

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Section 6 in Andhra Pradesh Goods and Services Tax (Second Amendment) Rules , 2022

6. In rule 42 of the said rules, in sub-rule (1), in clause (g), the words , letters and figure, " at the invoice level in FORM GSTR 2 and " shall be omitted ;