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Union of India - Section

Section 56 in Finance Act, 2020

56. Amendment of section 115JB.

- In section 115JB of the Income-tax Act, in sub-section (4), for the words, brackets and figures "along with the return of income filed under sub-section (1) of section 139", the words, figures and letters "before the specified date referred to in section 44AB" shall be substituted.