Delhi High Court - Orders
Torrent Pharmaceuticals Limited & Anr vs Union Of India & Anr on 18 January, 2019
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11732/2016
TORRENT PHARMACEUTICALS LIMITED
& ANR ..... Petitioners
Through: Ms Saman Ahsan, Advocate.
versus
UNION OF INDIA & ANR ..... Respondents
Through: Mr Varun Pathak, Advocate.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
ORDER
% 18.01.2019
1. A request for pass over is made on behalf of the petitioner. The same is not convenient to the learned counsel appearing for the respondents.
2. At request, list on 30.07.2019.
VIBHU BAKHRU, J JANUARY 18, 2019 RK