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Delhi High Court - Orders

Torrent Pharmaceuticals Limited & Anr vs Union Of India & Anr on 18 January, 2019

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~32
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 11732/2016
       TORRENT PHARMACEUTICALS LIMITED
       & ANR                                ..... Petitioners
                   Through: Ms Saman Ahsan, Advocate.

                          versus

       UNION OF INDIA & ANR                      ..... Respondents
                     Through:   Mr Varun Pathak, Advocate.
       CORAM:
       HON'BLE MR. JUSTICE VIBHU BAKHRU
                     ORDER

% 18.01.2019

1. A request for pass over is made on behalf of the petitioner. The same is not convenient to the learned counsel appearing for the respondents.

2. At request, list on 30.07.2019.

VIBHU BAKHRU, J JANUARY 18, 2019 RK