Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12A] [Entire Act] State of Bihar - Subsection Section 12A(a) in The Bihar Finance Service Rules, 1953 (a)by the Commission, from admission to any examination or appearance at any interview held by the Commission for selection of candidates; and
