Section 81 in Kerala University of Fisheries and Ocean Studies Act, 2010
81. Repeal and Saving.
(1)The Kerala University of Fisheries and Ocean Studies Ordinance, 2010 (56 of 2010), is hereby repealed(2)Notwithstanding such repeal, anything done or any action taken under the said Ordinance, shall be deemed to have been done or taken under this Act.
