Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(a) in Delhi Finance Commission Act, 1994 (a)"Commission" means the Finance commission for the National Capital Territory of Delhi constituted under clause (1) of Article 243-I read with Article 243-Y of the Constitution of India;
