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Supreme Court - Daily Orders

Delhi Development Authority vs M/S Kamla Devi Memorial Educational ... on 13 December, 2022

     ITEM NO.46                         COURT NO.3                  SECTION XIV

                              S U P R E M E C O U R T O F       I N D I A
                                      RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)               No(s).    3060/2018

     (Arising out of impugned final judgment and order dated 02-02-2015
     in WP(C) No. 8102/2014 passed by the High Court of Delhi at New
     Delhi)

     DELHI DEVELOPMENT AUTHORITY                                     Petitioner(s)

                                                VERSUS

     M/S KAMLA DEVI MEMORIAL EDUCATIONAL WELFARE
     AND CHARITABLE SOCIETY & ORS.                                      Respondent(s)

     (IA No. 83197/2021 - APPLICATION FOR PERMISSION
     IA No. 5397/2018 - EXEMPTION FROM FILING C/C OF THE IMPUGNED
     JUDGMENT

IA No. 29088/2020 - PERMISSION TO FILE ADDITIONAL DOCUMENTS/FACTS/ANNEXURES) WITH Diary No(s). 28682/2021 (IA No. 157903/2021 - CONDONATION OF DELAY IN FILING IA No. 157904/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT IA No. 157905/2021 - EXEMPTION FROM FILING O.T.) Diary No(s). 28683/2021 (IA No. 158794/2021 - CONDONATION OF DELAY IN FILING IA No. 158795/2021 - EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT) Diary No(s). 29096/2021 (IA No. 157154/2021 - CONDONATION OF DELAY IN FILING IA No. 157157/2021 - EXEMPTION FROM FILING O.T.) Diary No(s). 28686/2021 (IA No. 155744/2021 - CONDONATION OF DELAY IN FILING IA No. 155745/2021 - EXEMPTION FROM FILING O.T.) Diary No(s). 29094/2021 (IA No. 157709/2021 - CONDONATION OF DELAY IN FILING) Date : 13-12-2022 These matters were called on for hearing today.

CORAM :

Signature Not Verified Digitally signed by Anita Malhotra Date: 2022.12.16
HON'BLE MR. JUSTICE S. ABDUL NAZEER 14:06:25 IST Reason: HON'BLE MS. JUSTICE HIMA KOHLI 1 For Petitioner(s) Mr. Sanjay Poddar,Sr.Adv.
Mr. Nitin Mishra, AOR Mr. Pratish Goel,Adv.
Ms. Sujeeta Srivastava, AOR Mr. Sachit Setia,Adv.
For Respondent(s) Mr. Dhruv Mehta,Sr.Adv.
Mr. Siddhant Singh,Adv. Ms. Anupama Dhruve,Adv. Mr. Abhishek Singh,Adv. Mr. Priyesh Srivastava,Adv. For M/S. Mitter & Mitter Co., AOR Mr. Gagan Gupta, AOR Mr. Ranjit Kumar Sharma, AOR Mr. K. S. Rana, AOR Mr. Anil Kumar Sharma,Adv. Mr. Anurag Nagar,Adv.
Ms. Smita Maan, AOR Ms. Binu Tamta, AOR Mr. Anshay Dhatwalia,Adv. Mr. Ashwani Kumar, AOR Mr. Atul Kumar, AOR Ms. Sweety Singh,Adv. Ms. Archana Kumari,Adv. Mr. Rahul Pandey,Adv. Mr. Rajiv Ranjan,Adv.
Ms. Manika Tripathy, AOR Mr. Manish Vashist,Adv.
Ms. Malvika Kapila, AOR UPON hearing the counsel the Court made the following O R D E R List these petitions on a non-miscellaneous day in the second week of February, 2023.


    (ANITA MALHOTRA)                              (KAMLESH RAWAT)
       AR-CUM-PS                                    COURT MASTER


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