Patna High Court - Orders
Ram Babu Sah vs Shyam Babu Sah And Anr on 6 January, 2020
Author: Chakradhari Sharan Singh
Bench: Chakradhari Sharan Singh
IN THE HIGH COURT OF JUDICATURE AT PATNA
CIVIL REVISION No.155 of 2017
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Ram Babu Sah
... ... Petitioner/s
Versus
Shyam Babu Sah and Anr
... ... Respondent/s
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Appearance :
For the Petitioner/s : Mr.Surendra Kishore Thakur
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
SINGH
ORAL ORDER
2 06-01-2020Let the defects as pointed out by the Stamp Reporter be removed within four weeks from today, failing which this application shall stand rejected without further reference to a Bench.
(Chakradhari Sharan Singh, J) arun/-
U