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Patna High Court - Orders

Ram Babu Sah vs Shyam Babu Sah And Anr on 6 January, 2020

Author: Chakradhari Sharan Singh

Bench: Chakradhari Sharan Singh

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 CIVIL REVISION No.155 of 2017
                  ======================================================
                  Ram Babu Sah

                                                                              ... ... Petitioner/s
                                                     Versus
                  Shyam Babu Sah and Anr

                                                            ... ... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s     :     Mr.Surendra Kishore Thakur
                  For the Respondent/s     :     Mr.
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE CHAKRADHARI SHARAN
                  SINGH
                                        ORAL ORDER

2    06-01-2020

Let the defects as pointed out by the Stamp Reporter be removed within four weeks from today, failing which this application shall stand rejected without further reference to a Bench.

(Chakradhari Sharan Singh, J) arun/-

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