Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 7] [Entire Act] State of Mizoram - Subsection Section 7(1) in Mizoram Home Guard Act, 1985 (1)The Commandant General may, at any time, call out a Home Guard for training or to discharge within the Union territory, any of the functions or duties as may be assigned in accordance with the provisions of this Act and the rules made thereunder.
