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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Odisha - Subsection

Section 5(3) in The Orissa (State) Council of Culture Rules, 1990

(3)Organisations which contribute rupees five lakhs or more to the State Council for patronage of culture shall be corporate members, to be represented in the General Council by the Chairman or the Managing Director.