Umanatha Naika S/O Anny Naika vs State Of Karnataka Rep By Spp on 15 February, 2011

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Karnataka High Court

Umanatha Naika S/O Anny Naika vs State Of Karnataka Rep By Spp on 15 February, 2011

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CRLA, NO. 1486 GE' 2001?:
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1, Ur11e111ai'.hz1 Naik.
S/0 Army Naika,
Aged about 37 years,
Kodanchz-Ir I--Iouse,
Kedipady village.
PLIUEUI' Taiuk.

2. Homaappa Gowda,
Poovzmi Gowda, _
Aged about 33yc211*s,," "
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Aged 2i§3oL1.E. 28'--§I::21rs,

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m1«: APPELEAN1S/AccOSEDj-V'1\:O._.1._ "TO {.4 FOR THE
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JUDGMENT

'I"'his appwgl 1'5 f§§€(T} by t'1"1€: a<',cuse:d pﬁ?l'S()I1i':§ c112:l1.i€.:;gi1'ag £1116? gxcm-«.?i(ri.i<>I1 1:; SC. No.81./2000 011 the fi§€ Judge, If)21.I<:.<sE'1i1azs1. Karmacia. E'¢fa1z1g.ga1<3r'e "a K V' accused for '[h€: effexlctes p1:1'1isE1z21}3§E';%'V 341, 307 and 508 1'/W Sec. 149 pay ﬁlm of Rs..iOOO/-- for .__;)t1!i;AE:SIﬁ12{bié'""uhci.er 'V Se<:.143 IPC and to pay f'ir:e V-:>{:.Rs;.'5OO/~ fo'1"--..i:he: offence ptmishabie 1,1I1d€i' se(:.3u4'.§' T}13C ﬂit .a period of six rn0n.ih.s for the Ofi'€I3"(T€ .,/5:9. {PC and R1. for E':

perioci t )f 4 i"Q1"7t }1(::- .Q I"i3':vz1<:c _p1,mish2~1b.1€% U/S.307 iPC I'/'W S(':3(,',. }4:9 H?C*z11'1cI .§)r513:Vi<:€.i::1§"£E"i'é a(rm,1e3<'3d N01 for the oi'fe11<:e punishabie 'U;';.»_.%:"V.Ed)Q6HI} V-£1I.i€} ;<3enf:enc?ir1g 13.111: to R1. fer a. V' "})e1"i"@d"()if"0I3<3 year uIiVi,"E.éfdc%i111;.1i, Clause. 'V {he case 91' the'. pr():=;€.(':L;i,i.<311 that": on ';é;.1DOLit 5.30 pm. mzar J;?.r1e21'cEha1n21 Temgzsle of 'rff{ocii;)21£:!i.i":.v'i}iagc <31' P'11'1.i'u..1' "aiuk the aC(,',U.i*3E3d formed ink} am t.11'1§2:3\-viii} 2'.1s<~3eIz'113Iy 1.118 C(mm'10I1 ()bje('.i of ' xrv;i:§;i(:.1'.: wear; {:0 {_';(}}'I1.£i'1ii, :'11u:"{i.e:" of" CWIZWK2'i:=;=I11'1a._p;}a Naik and §..§"zé;%r'€2?ifE<Et:' E'2;32{:£i:'1;;:" Ea.-%:'}'12'.:1 w<?:2'1;3<}1'1&§ +';'.EZiEI.5:5t'_'?{§§ g:°i<r';a3:.2$ ir}}L1;*i«:?s<;s /;/« *% .1...

on me pe:rs()1[: sf' szzxici Kriss}11:12:_ppa Nzxik, 1'.§':t:rr:E}y 1.hey are allrgged {:0 have {T{)I}I§1'1iIl§.€id <;i'}'"e1':{::<:&; p:,:1'11's;1'121bIe 2..:I1.ci{:r IE4Z3,.147.14S 1'/xv' Sec. 1 IPC. It i"1.1r1;I1er alleggeci at %he a1:-{ave smicl (fate. t'.1'1:'1e zmd placrtsé ?I)€;'iI'1g" ihe r:1e.::§1};_€§:;%:§':

Lxxalawﬁxi 21ss<?mbly, {he E1{,',(',1.iS("?d have _ Naik with an i1'1t,<--:rn'{1'c)n E10 ctzmse }?':i£>>'WI'Ii"L'1I"fC1i":":'J" him wi1.h 1,ha1wa1"s anti under '1,..1¢;\;1f that act 'they had (tam-_<;<;%cI £.h<: €:i:~;§;i't"¢1V<>1's:ii::1 Kr;iASh:r1ii--;.) Vp:1"Naik. V they wouid have been ;_.g'L1i1t.y 0-*£' _%Z11--ufd_e1' t.}1éz"s:by..--i.hey are aileged to have (:c)m111it.i',éC1"the 0_I_.'i'§':I17<7e'p.i;11ViS'hg1b1<:2 under sec. 30'? 1'/W Sec. E49 YPC. H H. iS' §x,7If1'1j'€--.r ('i'h£i':7§-__f€d a_%g;e1i1ast: Accused No.1 Elba': he has; c:z11.1sCgi'&121z91:tI_ V3;153t}_ifh_réa:1'e11ed the injured. Krishnappa Naik (23.11 the: 'Vz:;i',<'>1"e:s:sé1icE"date of :)§E's.%z1»:t€ and furiher czmserci "<:rimi1i2113--."i':qi,iA£1'1.idatioxi $0 Laxnfaana 3\€a.Ek , I3aEak:riSh11a Naik ;1r'jVr_Vi,. i:1';e:§*eby x119 zﬁleged to have fL1:"i.he'r co1m1'1it£{--:C1 an (m%%;g¢ L:,;e§;5f{;e§ 11-ac.

'i~A'{'t<:é1' ssczcurixlg t.Ii1e p:.'esc'.1'1ce of {he E3£(?L,IS€d . the "«.prz;s;eiii_1_;%:ic>12 in <;)rc.ie:" 1:} ;3z"<>w £110 czzissrj: has £r.x2:1n'1iz'1cc§ in all 35 wi1%.r:<~:S$<:%:~; 2-md g_;{<'.>1.. ma'::"}~:.c:c.§ EXP, 1. {:0 E344 zmd pz':::du:;:ec§ 3 :/3;:/' /X;//.

3' x \ 'JL ;\-'E.O$.1. £0 7. The cic_*.§"e::('e of Ehc: é-.1('(2{iS§§€d wass <>1'1e c.i7.. 1,0£4aI dmziaxi anzi t.}1@}: I'1z'1v<«: g"(:>i' ma-1.rkeci ii-x.Iff)s.1. to I}: def<:r1'1c?C. After §'1:3a1'ing 1,I"1.€i §3I'()S(;'C-%1I,i(}I1'} anci 1ezu'1:1€*d Sess:'011s Jtacige was p1€::'.1s;{:;i .f,1.E7x'e z1:p;'3eiEa1'1i.s zmci 21('.<:tuseci No.5 as 211k3'1'=esz};i_Ci;' '[Si1'i'<3@ ':,.hc ;x(:'<tTL'xs--;.c§tiV. No.5 was S01'3'l,t'.I"1C.'€Td only 'to ;)éijVv1fi.1'.:1;c? appeal and Ac(:L1sed N91 to appeaf CE1e1I1.er1gir1g '1.he>1'r (.',()31\«'1'(V','['"if..)V:I''1.._ : H

5. Heard Sfij counsel for the i<;>.arm--td E-I.C.G.P. for 11116 S£::;1£.é.--, 5:-

E}, l,6_£1t;fL ':?g1.§ff§i}:I1S€§1V"H3i' i..I*1_':: appeliam, subm1't.s i'.I1E-ii the p'rosec1.1t.1'<:n"has rf1(V)f.« 'E313'["~._fE§1"Wa1I"d the case g§e.m3im'3]_y and ma1'1y.--<--3I" the a11:1a1f<::1.'Ea1 f2:1«::i;,.<:»: have E35193'; &;1.z;3pr&*,:--;ss<5d 1'11 'ziiteis "c21sé;-- '"]."1Fi}e 621.36 has been p}I'€TSCI}i,Cd to suit. the (T:<)11\?'€::1ie11cc:

~.('.JfVV1':.'F.l(:'.V 'p}":"V(',i~§f-f»'E',('f¥_VIi--3_()§.1 and r11;'11e1*ia1 ;'{2-xctés I'1.a1ve E36921 suppressed. in Aihis (::1.sascé'.f..- AT I--Ie s1.1br1'1iE:~;: this 1. w11:'1c: PW1.~[,ax.1:1z1.1'3 Naiki, 'V.g:011'1p13ir3.ant4 s1'.aI,e.ss that the? €3(i)IZ}p1.':ii1'1'I'. was lodged after he "«.z{§'a1n::€"}§21:¥}=: i'r'c3m Man;g;1l0:."€ whmct the i1'1j13r€d i£:1§~:c=;1i1 for I'.1"tjj?2?£1.I.'§'1Efﬁi. H1 zinc:-' Jeep {Zzf one Fe::::E:"§<:ri<; .Nai}:. E.}':€% e:I1<;ir:i:r5§eI;'1e2:'2§: Vérrczd' any "

E3 in the compiaint iridakrates that same hag been reeeiwsd at '?.45 pnm. can 8.4.1999. He subrn1"ts that the ifiu§'é45V1V:'év-."7:"A:"E?.£;:a.'3« Seen by {he &94::t0r at Mangalam H{:rspi"£.aI at H 3:139 iiistance .fmm the Ciij; h0spﬁ:ai_, »M:a.::g.aE'Q-reﬁt} i1*:é' E?<:}'§.s1C§:.. station at Puiiur is abcam: 50 kn}.

hour is reach from Maxagaioré _f;£j'- .,Putt1,£;:' in :1 p;rjvaﬁe"'i»*eii:ie1€. " R; is the version cf 139%/yg-=.Y('§;i{'iS}."I£A1"_1.;':§':1:V{V:):§3+.f£'i_'§§li}{; ﬁ'ix'Ef._}:1'§E?£}'"€d and the ether witnesses [PAW with them reached Mangaleife; Earning to the Puttur Palicg £3 an impcssible thing. Undie: Vﬁubmits that the Case prasenﬁéd A' is artiﬁciai. Secondly, he submits 1ii:§;.t' 1'1; is Case of the udtnesses that the in3u.re.d-..PRV2 f;:;_'s§t tékefz tie Puttur C}e'nera}. hospitah ii is "th&ei"r~- Aﬁetiegoiﬁcal vévféién that the doeter at the Puttur £3-ériafal hag recarded the history 0f the incident and fag: Figs questioned in detail regarding the cause Raf the i'1"zju31"i€s an PW2 and notﬁd the same in the Accident "«E52}cg;2fsf§:;°. Surprisingly, the progecuiian has not pm-ducts:-(3: the ..._' ' ac:',i§aZz:i;3:1i; registw G? the material pariairzmg '£3 {hie hi$i:0'ry at Put.1:u1' {,0 simw Lhéiit in fact the c§0(:im.' had z'e(:(m:i_<~>:..r_._i the $'i'a1,erz1e111, <31' e?i1.h€:1' me: i1'1jz;1'eci or eye wi€41'1es:.~3e:s~ v_€i1*x:*}i'r.V€'§'3'c in~§1.1r<':d xiszis }3.z'c):'zg§1'i to :".1'2e h0:5spit.al 211' Pui,1'.::1'. 7*". He fU.1'IL.I%1:':%:* 5;L1E:smi:.ss 1;i'12.1_E_....1,E1_c=: e\_?§{,1c:i'i'(':je:vof" P_\\g'}';3 i.1'1dict211;0s 1..hz-H". no histurg-~* has; beerlr.1'e;$_t)T1*(1ed"by h'im.V iVi']i~_E:V}iv{3: P"u£.tz11' G0verrsme111. h0spii.a:L} "t'_c>g:§:rciir":g-tiléis iI11:3ic£v:§:;'1'1~'..-.....1}i1dé?;' * 'the Ci1'cL1r11sIa.11(re.:~t. the ;JI'(}S€:(Tli§'{._#3?'1. h£E§% the Very ir1'1po:"{:211_1t, inf<)1*1'1?121t,i(mV :vA1..'E"'l."L".VA'v"iﬂ1>'(iidﬁlﬂ. He I.'ur1I1er ssubrllitss 8121:: '{'.hCi'I1}zEI'€d.~~I3';V2~ O11 1'.h.<-3 date of the ]'I'1(?§.d€71V'1§.'1.':.V the seem: of the

c)(.:cu'1*r<--:11ce 2: %§'I'.VV1E1bOL1f. 5.30 p.111. The

21.c¢?u$ei';1 g212',1ié1?i.;=1gAV 2:2V'1,1"I"1u&3 'Sx'.:t_c__%1:e Q1' occur"re1*1(tc: at 5.30 pm. is irr1p0ss.i.bi%3 "bc(tz§.':.1_s{~.---, '-fiiafiz not Ehe 0i'd1'z'1ary piace of 1'cts.i.d¢:1.r':e. of" ';.I1e'~2i1'(?<:1.£.<:<%c} $131' $116 <)1'€1.i11z»11jgr place: of the

--;:1<*.c"::§sé<i»--.'i::> 1'n..(fet, (iz11'i'j5é'g evezling h.ou1*s since the: accused hail ._§"1'Vé.3;'11VVi{<)€ii.;JadV._vE.§Ea 'fat and Kodj Jadv villacfe itself :1. small . _ , , , 2:2 m..=:_:1 w11r:.;re" '§--'.é'IE_e1gc=::z's gt) for rsverlizxg 11'1eeE.i1'1g. Under these 'V..Circum':3t:a'im;7es, the p<):ssi}:3iIi£.§; of A(,?C'U.S@C} No.1 to 5» b::.ing VVi{}.r,.1_:1'1ti'_«aft. the s.«;c%cr1<>. of0<tc1.:1*r<21:1<:€ ai. E\z'I2'1r1ja1padpu wh:iC:h 2 " K912. ;:1'»':x'E'-Ly' fmm. fmcilipzzciy i.t.s<%1f ;':u'1.i.i"i¢":i2:1 21ml is; 2'1§;2=m'1..<_-T52, i'E'1e:% n01'1'112a2.I 1"1um:'~:1:'1 b:3hav;'01'. He i'"111*I"'[email protected]' s1,.113z1'1i*;s; {.1131 in this s;cw311axri<) the -merused .'z1<i:1d'mgg 1«:31'1g w'c:ap(>1'1:s; like £'.21§uV'.=j:1_[;3::~;_' arlci g0i1'1gj;§ frc>m K<)ci1';.)aciy 1.0 Mar1j2;1Ipadt1p's..1 in {hrs es:r%)_::iiig§ H} n"1eei.. 21 p<:?rso1'1 who w{)L1}c§ 112-wt: c01'1'1e by f;iE'1'2;m<fe. Vb}.-*.,i:z;:kia'1g E':1SSCI'I9:€£'S in hiss zxuic) is hi fhlv i.IT}¥)1"O3'3E13')§--t'3 isnjl€:i,{,h:t21'€:.F{33"e ;_, g. - 1:' . .. . _ ._ SL:bm.i.E:s that: the p1'os€<%L1i,i0t1!"i,he()1y 'iE,sé}f is ;:1"<')";VAbggﬁlimjablc. _ in view of the i'a(?t. Lhat. éhe 11iLéVE:..r_)1*y '_§;§1'V'(:',I 1'"T'.,"(.A}' 'this. §IOCfl()1' at Eauttut" imspitai. has beczi":;up}3:'esséc¥._by'{he pmsecL1iim1 and also ihe i'L11"i,11e1' fact 'l.he1{," 'I;?fW 2_V §}i11?I3:tii'* -{.11t>. eziccusecj 1':r1 amother 111x1rd;£:1*'i":;21f§:C ahd €;1ryait, 'fl"1.f;?..1V'(i.V.'W.*?..F.Tf,>; possibiiities of his having 0t.11i3'r c_:f1<f.r§'1i€*~s. i'1:1--f.'ji;.T:1.c?%'---- s.c>c7i'i;i.y'. The delay and the dis(:1'ei)a11(%v iiiii:vfesVé:«:1E:a.«ijvi6:1 of'1.he (32186? has been u.sed 13 1hr:

fI)YL3S€(3't1I:iI)I1"{'.O ii"itpl"i'C.éit.c? 1:h(--: aiccused Eigklillsi. whoin

1.here- é."1C{I"1'1.iI""£.ii",'d'E}"' E%3.'11'mZ$.y' 1'&rg211'r_1ir1gg p1':};)r3.;"1i.y disptﬁrs.

' '-FL}f§'.h{;?Z%:'KU1C5" :<1{tC.:1.1sedmfiertzrili are the w1'i11'1eSses in the 11'1u1'der ,.(,'.:EV?,."%.€'. €3f Ié}}'l€. M 1";¢-i_11 :g_.._'-;a;:)pz3. Nails, whom, PW2 zmd <)'i.hT@1's have 1.11i,:.1fde1'cd. §.:<§_.1'£és1)ct(31. of wE'1i<:h there is 2111'} ()1'der of (:011v§.(:t:1'01'1 ﬂby 'i.1'1é-E _'£.:1*ii.a1 c<'3u1"£'. and PW,?, p1'cs<:'1'1'{.1y Serviilg 55er1t,e11c,e. L?;1déi=I%:' ilnese Ci:1:L.m"1$£:2113.(%es, Em sL1bmiE:s 'ihzu. it is 1:301. s.21f€: €10 " ¥:>(iéIi.:-Eva' the-r \:<;31.'s?si<m of highly i1'1i..:-'::°e$1.:3d 'J*v"i1.E}€".'S§E%<35~E% E10 (.'.(}I1'J.§{',{. / X <2 the appeiiam ar1.c§' i.§'1{%.re:i{)1'¢?. he subs.11:3i.t"s {$1211 t.§'1<1% 21C-(jE,1S€Ci 1212:}; be 21C€;ui'1teci by giv'i;1§_§; Ibﬁrzetii. of doubt,.

53. Sri. \;'i'2w;1I«;1.1I1';.z-11' 1'v121'a5e. E<;éaI*1'1eci E"J.{Z:£3P._ Vt3::'1" '=t}'1":*:.

-. - 3 5.» .4 V _ _ ()E.h€'.'i' hzmd s;1.1bmii.s that. H is a fa:_.r.:fi'..1_I_1a.1". the V' i.I':rV§i~:i:%'i'1i_'_=E'1.a;?3 E"12'~1p;)e11<=:d in xx.-*1'1i.(:.}'.2 PW2 E12153 .5s:.{s'e.'{'2?1i:fic%63'; i1'ij1.:.i*iri§S. 1'L'v::3.:

fL1I'1..h€1' Fact. *£:.ha1. 2111?. the 21CC1.1sx:34_ "hzlve Ebrtzlnéd 1,i3..€r1*;.§sz::i$I.é?S:'1into 'V an 1,1t1I.awEuI zizssenlbly 2-md PW2 on the dzue of the 1'n.c7ic1e;»;,i.~....I :I*f_cj me a<?m..1sed were L1bS(3()I1diI3§_§ 1*ighE:,£_'1"(m'1. and were not ax-'ai1ab.1e till £1I::ICI before the police with 21:1 "£.'§1t§fei"c;re, the police couid I101. h;1x;e ...i'f}'1..1_Iu:edi:11ely'. Howcve.1' he submits '::.ha1. E.he ._$érQ1<ig.f_$i.'*:~.3 '-- contains the Iacz: than {he \vCe1}.3:.>*;":.<; aim (,3::>2I:i2#.i:':"bIcj':)dsTi.21ins. Bu; b€(f?&1'.lS€ of the Eapsc of '"%.'i;11"t:*--f'}'()%i'1A £1ﬁ'e¢da.t'.e of the incidet1t., the stains of blood on the

--.'Vv'V(:Zi§_11i){V',)1"ﬁ.v '.¥€(f1"f£?C'~ I'}.£DE. sL1E'£"i.c£ent. to semi 1.1163 w(;~.;1p0I1.s for .<:3€1*0i40gi$t;'5% tixzir11i1'12':.'i.i.c)1'1. However he s1.113m1"i'.s €133;-::'£. when the

-case r€::s1_..%}s on eyew1'i'.:'1e.<5s zi.(?c0a.:I'1'1, 1.116 neeci for tithi-:m3'<3;--"£1 ~{ff2«:EE§I'I§f.;"I£IEliOI'I ;"e;:)m*i. 1"eIeég21E.eés to Eh:-3 baa}: ;;f1f(J1,1.mi and the ('rye " wi§£.1':e5-sscrg in 1h.i.<+; :.:a:1s<3 f1€'i%"'€ <?:=2.1.eg£.>r'i<t.22:.1£y :a;1I2.1I'.€r{§ That. the :'/N3 /' V/"

2

%§ 1%} 21(:(:'a1se€§ Ir.}.-ave 2:1ssz.m.1t'ed on the: persc>1.'1 of P\K?2. .149 i'g:z*1h<~:r submits that: UEE? <:%1'1x'm"£.§,r' is 2: d(.>11}3Ie-c\dg€<1 we21p().;;~,. _ w4h'.iV<;}2 can e%§.}1::=.1' support' t':h<3: ['_)E'{')S(*.('.'L1i.i'()I.'1. (':a:3c:* 01.' _.«:3;1,1;);§c::fi',~-- C,i£?f§{?I'1('.t3 ce1s<:>. The éz:g':.:1*i<ts &'SLlE3YI2'11'f1i;?'C>}W}f}jf I31,-'\7"':;3":r:;'£§'_~r)f"$uch :1 3:1e1i.L.m3 1.hz;1£. t:h€re is no :'(>.aS()1'1 xvii};-j I-3%-52 z:;'1E'i('}..()'LE}V€'.*'S' faist-3.1y i}T1p}i(.'E1i.(i the &1()(1LIS€d>'VE.i-QC} Eeaix%¢ '1..h.e nzvéii1_(:EE»I;3r£§§s in the case set. free.

9. 80 F211' as Heithex' the accrused or vidim at £.h§-§V_pV1:['e>.£je'{;§o1'1c1erI}ed, it is only a ﬂl£1'E.'{,€'.I';'()f'ij:pij}}'<i?C:i.a'{.i€?}1."':Of"'f:;;%Ei:é¥"1'}C'.€Ti:%1}"1C1 as against" the eye w'itr:€ss§3s af;: éc_0uii{. .:«"1r'1"c«E','}€';hc:=--.m€di(:Véé.1 evidencre, the 'zlleory of (:h211:1c:e 21pT}3C.}ég.1'z;«;§t:¢ (_::2~uF£z1Vv(_)*;' _b:_'~: 1)aker1 into account. In {his crass t.heW_n(:éde1;1i.V_has Eiaj;?p'ci'icrd in {he evening hO13:_1"S and 1'12-1.E'.{1I:i7iHV at i'1;1a€ﬁ1:ir:1<-2 ".7'i11;('1§g,ft?I"S g2}.tI1<:r 231", {he sgorms point. 4:0 E7e.iS"'u:'<;é': .. U11cic:19m€{hctse circumstiar1.c?e:5, <:iE":}1e3' '£1113 findixzg _oi'E{'\2\2'2--%_zj:'..§.}ic uplgige. of0ccu1're11t;:ct or i'i1'1di.:1;;; of ihe 3.(.',CLLlS€d 211 'i:1'1E:.__sm11c. }'JIé:--g.;:c§ c3.nn()1 be ,g;§vL%I1 21 1211361 as az.'i,ii"ir;:ie1I. F{E.1'1'.I"1EfI' V._5.4() £'ar";1S'1.}10§din;.,§ of wcstapon <:é0nc:er11ed. if the gaerson "« ir2.{:€:n"C}$ 10 (:m'nmE'£. an act: or 0£'fe1'1(::;~*. m>i,hiI1g prevents; him " f1'{%sm c21z'I'y'%;}g WE?231p{)I'1 \h.r}1¢t'z'§?<.ie1" '£11:-2 p§a«:j7€: IYIQ1},--' E3212. /11 ')::j:'.

10. So far lociging of the cr()mp121i.;'::' is; (?OI'1(Tf;?l"l')€('L E:.¥:z<31'e is sligm {ii.sc:'0:;32:u'1<:}»'. The i:1<:ir:ie111. hz1vi.1'1;g I1::1;;>sp:§£1«.§2ti~V.i1.1 1LI"1</3 year 1999. Km? 'Wi'[E'}€'.'§:f:§€:'.S_§ hax,-we beer'; e2xz11'1"1ir1:3.€§__ iY'1 1.'§i:(':"~~},7:'f;'.:z".$_.f'_ ' 2003 ins... 21fi'<:%1' 21 Iapse ()1"f(}z:1' ye.ari-3. in the"r)9mI§}<:~gi'0u11gti 63$ ggrievcms :':nj1.1.1'ics sL1st,211'1:1ed by P\x'V2_. }}3;'t"f-Ee'~A(f.'!:'1"1(T'.(',.()f.iP'; 7}" f1"-:.1_ {ﬁe Jeep while going; to the hos-7.pii;;é11 at Pu.?,.1Li1' or :v.%hiVi'é?,4_Vg0i.:1g {(3 the hospilal at M2111ga1E01'er thi):.a;gIL1_sp()}<:@31 iaf)a serious lapse 021111101, be I'£'12}.d('. 'C'*_L4,1 i\.{I'(31.'1V'} --::;:+s§é;'«.M'l'%1e Poiice Staiiorl. at Puttur is on the way" beixivesérl --"F»IIé:':'}:ga4}£)1'e and I3'm,i,L1.r 1"1()£-Epiiai. I1. 'f::«;:i',. f;:,':1é._ iI*1aAt V ihe...c:.§$z11.p1aim. has been Eociged SLIb€S€¥Cl§;,';{73:}'E3}?) X7\7'}1{€§'E7€i1:3..t1(3C'Q3t'€}i31g 10 the versiorl of uoiice ;iVt.se1.I:'.'?At,}j'-3 tit<) m 3.1-.21.ii'1.E;. has been 1()C15€€i much rim' to PW2 beiiag *'c:2,1ken._{.03./I2éLng,{é;}r5't*e hospiiai. 'I'he:*ei'bI'€3. there is slight .c71is<:re.fj;?:ViCy. in 1'é.s;jc§ct of {he time when PVV1. had gone V' '=.I',() illgé ii'10sp:'jta1 whVi'(%'§'1' (:an11ot. take away the fact of the "gm-;ne~sses~;>xx2z_, PW2, PW5 :s1.'r1e:i PW8. He 't'.I'1C1fé1'()re_ »S;L?;i;)ii1iiS 'I.1.1a!, the 1earr;et:§ S<:ssi01'1s Jucfge has r1'ghtI.y~~a;:5';)1*r:r;i:§£1f':.eci the €fViC§€I1(.',f? rm 1'<:(:0:'ci .21r1(E has ccmvicted ﬁle éie:(:1.1se(i. So far E:h(~>. i'€*.(?("}\'€;":¥'}-' c0:'1(teme<:i. he SLEb1'ﬁiiS '£:}ﬁ;21't' }"?W.I zmd PWII have i:'1,n':'1<3::I E':<).<s;E.i.1c% £0 {':§1<:*r <?a.s.'s€- Gf thczé I I2 p1*(3:=;ec1.1t,i(>r1. IN" U19 c1'(..1s:s~exa'I11i11z1{ion £1'1<:?y hEiV€i s;u1;);)o1'l,€d l"E1c:% 'v'f31"Si{)I'3 of :'t'?L'T{)V'€;',1'}-' and 171:'-:;'1(*.c% Em sé2'£)r:1i1',sa t,h2}1t E.hc3..0:i§k:1_f 01"c{3r1vi(t:i.i012 does not sL1i"fe'1' I.':'(>1'1': mxy i}Ie;ga.1i1'§;' 2,1:'1_<iV"{.hj€:':*¢-£(3;'<3_.V he s1.1b:1}i§.s,~; th;;.=LE. the appeal :'1'1213r be eiisn'1.i::ssed,-- " » .. 1.1. The pm:'~s+:.(:ut,icm in t,h.isV=__ AC1')I'i'3.I1;1Qi'i(?€?§="2?§§ﬂh,._ f ﬁIi:'1g,_{ of {:omp1e1i:'1'{ by {he c0z:i1}')_1ai1121.i2€{. 'LE-}~:%£I3'!--f¢i.i'"'1éiAVNQHK";Elf' PuI,i.L1r Poiice st.e21':.io1'1 on I99§§>Ei.ﬂé',b{)L1E." "1 }1£)g11's i.e.. <:ici".E.112;iT ht} driving at 7.45 pm. In. the (?()1'¥1V}g:<'I.%:1':;';.t].'1., tile aL1i(3 and he i§V';'1.:11ni1jVg_1* 1iAsV i1N\\~.,f:"JVv.l.',1VAA*.":7{V,"'1.:.V'.b>1"'.V~rP€)\V'I"1 for hire.

801116 iin'1c.e; he     at Kodipady
and wuuid   hO{£S(;' in the night.
On 1  The pelssellgetrs from
E:>ui,mr "vix'A(w3-*':*:* for  and aft.e.r ieaving ihe

f§}£1SS€A}1§_§€;t1'S eﬁ. _KL)di.p2kd'};' \'1'v}1:;=.1'1 he was ggoixlg tow*a.1*cEs his j.-_?:1'E1IV*1.-Sf'. f2'i;t.he:f's hd{1:"s'L%, in frtmt of Kodipacly 't'.empIt=.. L_1_f{i'.%Vs_»_I*i1'1::1:;[3;3&V:3. - 'N::3aik.;I3\V2 was; stzmciirlg; there and 21150 0116: UIT°;E:l1:12it.h§1 N§:,3:iR-f"X("T(TL1§'$(?d No.1 zmd Ir-10111'1a;:>§321g(:»wd2;:~Ac:cused V._N(>.S£._ «:3;-1§_:z:1ciis;1'121 Gowciszx--AcL:us3eci E\éo.3 and ac::(:z.::-grad 'Nc).4« '* 'F;:fi.s;}'i:1;-1p1.321 C}-()wc12"a. were 2138C) i'm,:n<1 '£4l.1e1'e and they were in " p<;=ss:&;s;%s:s.:'=si<>13 {sf ."i<.:I1g t211.1.wz-.u'.s'} a41'1::§ 1?:Y1sé};' wrgzre e1;s;:s21L11I':i:1g /e"

1/ //,/ xi/"

@ I:{1*issh1'1app21 Naik. E--{<3 xvt-rm, m*=z:.1* {hrs }}1E1{3.€'. vvi?;e1'e? Kxfishnappa Naik was 2':1S_:%S£Zi1...111.€(T} and at $1112.}: 'i4i1'm*. .Ac:céuse{1 No.1

1.h.1'e.a'te1'1rsci him. 1,1131'. he wouid also 'be: !"I.1Ui'CI(';',I'&'.d if he \ve1*~.s:_t{3 c0':11a:* f'0rward. Ac.(:use.{i No.1 xsvas inﬁstigmitxg <)t.he>:'s; 1.11131'. F';-"»?'T fl. A' Shamlci be 1m,m:ic:.'1'ec:1 on that clay" and was 2-::s§«:1'1'1g --?f.'11'e1n.ff:.i:51 him and to kill him ;11'1d I:§.1'is5§'1n:g1pf;_'::2i"'Nzaik 'i'Cqs'zé::;.t,_§;j1§}g'}'._V ihem not to REE} him and sL1.bsequeni'l§,r E'.-Z:9iA;éh:1T:,ip_;5a Ciown. Saicl Krislanappa Nail: $1.1_,€{:§:ine{i "ir,1_juvr_ies-Voi'1. h'i:s..'f:%3ad and body and at that t4im.e_§ one If'e§.fi'c:k'a.;3d f?>'e{l'ak_;fi--s;113;121 aik carne runnirlgg is 'the sceﬁe V'('J,f'€)C.,4§TfLi:'1'1fv(i'1}b'3V:; ..Q§r.seei:1g 'them the ac<:L1sed pE'.1"S()£1S' _1}ﬁ:3 awzﬁ/'.V'V1t. iigziﬂsé' :ii'3()L1t' pm. 'E'hereaﬁ.&r the injtvifedv \7z7EZ*..._S"'VV1"iV:fV1:C'.C1: in £1.16 Jeep belonging to F ed1*iCk and hinisezlf. B'c1}aki'iE5h.I]&'i Naik anti I*'eciri(t1g nleufc. £116.Viévzjmfeci'*~Kri:e;dTr1r1appa Naik lye on the back 'iand, 'a11ey t:0t}is«:*"*'1'ii111 L0 the G-()v£:r1'1n3<~:m, haspital at __i-'L1';tf'L1§. *~.' 1'1*1a"c.i_c$(:1'.c;1' ad1nii1.ed him 21$ ir1pa1:ie1'1t'. 211165 'Lher<;*aft.e1' acixjised _ific:i';'s,7 1.0 takes K3'ishnapp21 Naik. £0 é'v'Iz1>1ga1{>r€ for fL1rt1:1r:éa=" 1f1j£3au"r1e1'11.. AC<é()s'(1i11g1y' B21i21kris':;i11'121 azaik and F£:dri,c:}.«; €.Qc)§<;~«:i,11e iI'1j£.H'€(1 §';;."iss}11'12a.ppe1 Naik in 21 C213' 10 M2mgg;a1(>1'<:. The §'jf.3:£-XSOI1 for }<1ié<s ai-gssatzli, that". ihe i1'1jl.1§'€'€1 K:'is%31f121§;»pa Naik E1.

a.:":u:i U1'1121;':2-1E.h §'~éai.1<; are di.1"ec:t. bmt'§1£t1's ar1e:i 1"¥1e1'<':'.. \.ve1'€ some clisputcé 2'czg21;"cfi:1g; 't,1'1:3 pmperiiy of t.Ii1<3i1" parents 2;.1'1ci.Vi.:ﬁ.._:hi_§5 C<:>nnec:§.im1 i.P1erf€ we're ;'.'1'e:>.c;:.1ez"1i. qL1211"re1s 13em;j;é'é%i1« ;~%3§':1é'1;_.. if-Bercxamsse of this e1:1.11'1iz.y (miy the acctussrsci ££::1V.2§.i'1'v:.;11.}1T§\Eai.}s:"

a1c>1'1g with his f'r'i.en«:.§s' had 'c1SSE1i:11f.C'.d..,}ii'i§1}}1I.iEiI}}}$ir. ;\.§21iE;:_.,_ He'r1<:e. he had 1'€qu<3.$s1.ecI for .j{'.E}§i1'.I.'1V§'3j €i'(?i.§{)I1 'é§§%1i:Y1%§1, aC.cust:-d p€:1'$011s. V V V. V H 112,. The police of' E?'4'é,:2w~'t:1V.*a:1"_"A'V}'"' 5-:a.id Case in C1*.N0.5I1/V99 for under sec.

307 I'/VV Sec. 335;' 1.h e_VEF'I'I2~[€x.E'.35 to the C()L11"1,. "1'hi?.f I'€C€iV€d by the 'PW I1; '<>é'fx1£1i';1i112:'1"1.t,. He has 1"c:i1e1*ated the xfersion givén "lay i"-1im;._ f1'1~* " the ctornplainl. ER", has ﬁlrther 'r}:.1a1. laéigvvgezée to the City h<:spi'ta1 at Mangalore 'z::§.,6I';g. wirjth "L.«3r;1.€%'1njL1reci--PW2 anci PW2 was adr1'1itt'.etd in the E1':)s;§31'Vi.211.V' '_'T1'1¥::1*é21§1e1' he came back. to Ptﬁtur and ggaxre cc}11if;1ai.i-11. i.1i I7'1.1H.ur Felice s;i.21E.i<>1'1. He E12155 fL11'1he'1' $'1,a't.e:d " V.[£:;a1?._'11e H215; narra1'.ed Ehés 21;':cid<:,I1t to the p0h.c:e3. and cr.o1np}a.im; '£3? '1*::--<im"{ieci 2:53 ;'3£;t:" §r3X.I31 1. E--?{<:= has i"u.:'i;1'1<~31' sis'1.a.l.s:~:ci I..ha'i:. ilhti'. 'ﬁﬁ X _ 38 in xx.-*hic.11 [§1'm1:1211h Nail; also om? oi' the :i1'1ju1°ed wii11r3$s and 0i'.h€*1" wit.m>:sscés in {hiss (22150 are also a(:.cusec£ in t,1{1.r;: Ts:aiT€£_ C£.1E't3f;'..

1.27. I¥3'W5~E"}§1121kz11' €'l'['10§,1'1E?I' eye W11" 11--¢:ss-- ._ ::'w1?1'«:>_ has stizxieci. 1'6:g21.rdi;1g the i.11(:i(1<2m: of the £5!_'('.('.1,1E3f;'§1':' 21é;:sé11.11f.'i11gvVPWZI.T .' by 1.1'1<3:.1r1s of t,211wa1'. I;":1(>v.T4-*9»-*'<;*...:' 113$ -I..'_;z1.1'r1<;Yd ()és lf1(§'--f§:~l'I";€.§E-i pI2'f§.(:{»3 in the FIR and aiso in {.1365 of ::.f1(1 IE: is SL.1gg,g;€:steci 10 him '{'h2;1i.' and I-3'\R-'?~i?~12e11'11es3h21 1'1zi»;Vcr 1.111f}i'1€?Cé_ CREE' Of i1'1€ p1'(}se<:utim'1. H é

18. é;g11V(§1":11C1' 6.},-'(i'. \'-vi'1.1'1.es$ who has by the a(_t(:L1s3e.cf 0:1 PW2 on the £j!,:'E,""21b()1.11. 5.1.0 p.m. Hts: has also s't..21I.<;%ci -?':.1'1z'11 .'d{<E-- _}'V12'.1':~i;. Ta1CL§m11§3az11'.ed 1.11:: i3'1j::1'<3d to £1116 PL1t.'{.L1r i91'iV~'"&;¢T.€§ }3f1'U$:s;T3Mii..21.1 ;».1r1c§"'"t}'ic1.'<:a1ft.er 1.16 was taken £10 M21:'1ga1c>1'e J_(_.,',iV3';_}.<_I"£<?>sgpi§.é1'1Vi::A:;;(fE g(J'1 hi1'1'1s;;<-5:11' ad1'nii.£.eci in the saici hospital.

19. ."L'13{\V.9~1',);". ;:\:§y211'1t§121};a. w01'kiz1g,_§ 2-1?; the Ciéy *..l10spi'1.;i.1_ ::VE';=11"zg:g;21I<)1"<;? who has si.a.1'.<éd 1,112-:11, ihe i1aj1.11'ed "2K;1iish1;i1.a.1.)pa1 N241ik. hasté .5:;L,1§'i'(%rr:d iI'1_i1.l1.'i€?$ ('}'iIi1 of 'ax-'11.icéi3 / // ,/ « x E') P1.1[.i'.L.1."i' h.0spii2»3.i \v1'1o hm; :'-st.e1E<;>d i.1:1.ai P'vV'2 was bY(){.1§§.111 to 1Ih.e klogpillal aﬁ zzbouiz. 6.50 ;§.n'1. on 8.439 zmd he was in a semi C()1'lS("ii(_)1lS S1'.aLe. 'There was p::r:)'i"L1:e;e §)§eeciit1.g fkom the §3er3s0r1 of PW2. E»&I'i.e1" ggixzirlg first aft': wii.11cm.t any lass <3.i'w§'iw';i"e.-- }3€2~»., meal1'11'nem1cd the i1"gj'1.1reci 1.0 be {'2-xkcrra to {her '{7f:r_§«\=*(em:i'1éI1i_V '* hospittzﬁ at EV'ia:1'1.gaf§0re. in 'the cro:~3.s¥é}{211:1;i11£1_4E:i0n ii.' Stgjz-1.:/3"=:tt11'~.. by him that he has not er1i;erec1 2111y£}:1i:1'g__ 2éi3(;'1.if,' i}he,V1:3e€:ﬁ"i:.9¥'--. Iega}. case 1101' the hi.sE'.01y of 21332-v_q}"i:._(,)11 PW?_2_ 51134.36 El}'§.§f"Vt':'1jL1'T€d was in netzd of blood, Ehr:.i.11j1.11*e<§"*.¥ias im;nedi:at<:3y shifted to higher h()s3pi.t.211 \Vi7C.hOLli, 'pct1'fdr_;ﬁ:ixj;g V'fd1 '§I1é1§i_t:ics of medicto iegal case. He does not. §:'er116:11i3<;§i'*3.¥'he'i,he«;Ahe has insiirtlalted the polgct: 011 TA5s:;%;%iz1g._§"ii;11::_'ii1}U1"eci and on Co1'ning, to know that it: is a medifco Ieggga.1'.~z:is() does not remember as 'to how }?W2 hais" s_LV15sVt...:«.1i'ne€i ii1j u fies.

M?'{}4--HH';"£iI; Me1'1::"loca is £116 Ir1spec:'10r of poﬁce .___P'i.;€,1:i.i:; R'i,1 1.'"a4}' 'iabhfiﬁi siai.i011. He ha$ st.at.e«:i 't:hz.11. on 9.4. .1999 he .h.és i2_2_1<e":§_ {lg} fL11"'t.h.<;:1" invest.igat:i0'n in this Case and afiea' 'V._{:01i1.c¥.L11?§.ii'1g ir1v<:s:et.i,g.f,231t'io'r"1. anci 3.r1"€$i.i11g._§ the accused on ihéz b.asiS_. <31' $1111:-: am1.ic:;:i.pa1.0r'y bail o1"::§<::r he hm; rer_*.(>ve'r<:d ihc:

'€i,%"€,Ei[}OI'1S z'1a1:'1s3:i:,z t:a1wa.1" <32: the bzxsis of the? vo1Lm1.21ry Id 'm the i<:;..§"t side" of i'i'1c.' ma.c"1.. 11 iii': $€.r~.:I:1. 312211. §1<')'t.1'1}'.§'1g pr<>vem'.ed Uf':€1'"I'1 from .z11<>111'.i<:>1'11't1g)_; the' h'i:~.:i.o1"y of a:~3s2n2}'i. cziéhm" §,oVI?t;.ttL1; P()1i(:t? sst2'.1t.i01'1 m' 251 PI.,11 '1i.§.I' }'1()sspit.z11. which has done. 11 is; c>;*:i}_; ;:1§%;c%:' 1.}f';.c->3-' :f€2?ac%§'1e(§ 'E\x}§21.r*;ggz11<)z?9,.i1< {:a._1m-2"

':32-m§«: é1I'":('3 1<::c§ggt*<:i 21 <':0z1'1p}2'.1ini., Them {ii-9;c.r§.ep:;:§:*y' ;ru,';:g:1:.c_1i.ii..g_ A' 1'.>W1 gfﬁmaizlg C1()w1-1 an 1a1,1£_1.L11' VT;}u1.1'j.:1:3 $Vf.21_i'.:i'C11 J passed 1.he:re by <1211'ryir1g E:'\}V2 ' 'i..*7V.,:)._V'pylfttlf'iT1'é§b%§iT.£Q1gE "I.iI1Ci€I' these €ji1'CL1{I'15-E-1iE11'1.C{'3S the <t<>r1ﬁ)V'ié1iViﬁVt. in this case susspic'.i0usV. It is t. <j_ going from Puttxlr Town PcJ'ii.4b.;-=1; <%.£21i.:it::__n to --1'v;iz1:'3§a1.'I ;:iadV;)_'_Lgfc):1 the date of the i:ncider1t xx.rh's:1'e.jiij.n..é i'1'1c:id'c&;t', 'I:';11i<3;:1 place and all the z1cc'user_i (',<_)I11'1iVT;g E1f<)m W.._K0d.ipac§y--t:hei1" 1121t.iv€ p1aC.e~t.0 1T\/Iamjakpaxlpiz is';;1s§Q a:1'--~ai't:i§"&Cia1 coinc1'd<:nce. N'ei'£,hes" PW2 wou1§__.11ave ' E§11r3wr;*1 "i'.h;ij'I. he would get passengers to °-M2:1'i1j2i1p--;idpu. and }é"2iL'ii11g to K<>di'p21dy which is also a 'town ._shi;r_3f -- i.§.i<:_ ';3_(:c?z1s<:%:§ are E1gi"i£'.'L.1h'E.11'iS1_S. Under (E1638 c:i1'a:i_Lm1s;:.aa;'§(':::j:;§ ihr: 111eet:i'1"1g of PW2 am} {he a("C11S€d at the *..p}a<:e. "aVhi;":':'<-3 t:h<1=, itmiaziem. is; aE}e§.;ed is have izkkﬁll place is :;;.:,1s;jii_r.:'iv:):.:&;. E'?1.1r"'t.}1.e1" s.:1'11e.s.s if is i;hr;: case: (:ft:11<3 pr0SeCm",i0n " i.1}§a.%, the $2-1<;:<::.::+;{?:i 5.3;? h§1i3i£L1:5~2.i €>I.'fe:':::1er§:; ('fé:"LI'§":JiI'1§§ wea:1:>o.ns5 //4' Er;

with Lin-:13'1 zmd C2:1r'1jy'i1.'1g mlwz-21* for I1'10I'€ L§*;a:1 2. k.m. c}z1E),2' to wait: for P'w.?t?"2 {.0 (:01':1e t,}'1<:re a.g21111s'1. tzlrle I1U}"'I'I.":£11 h.LI.§11Ei}'i be:h.avi{)1'. 'T§1<;* cii:i~3t:2121Ce E3:*.1'we<:>1'1 .'P'L3t.E.1.11* I-?'c)11'{*.<3: 51.211:§0I1 ' "and I\iia.1'1ja1pe1(i§::L.1 zxbout. 4 R411. \>'ah€%1'<321s :1is1L:».1I1ce_...ib<:T:¢;&'<:¢11V'~ Kodipaziy to M2'u'1j21§§i)21dpu z1%)m.a1. 2 k.m. 'E'E1<i*:"ei'a.):e; :€:V(§§7. Vii'. the case 0£"1,ht: pr0seC:1.1t.i.<m that. aft<::1:';E"Wi2; §r;£'f,-,Pu;*t.1.11 1' «to geT£<.: iVE2==.'r1jz:1;)21dp'L.1 the. accuscci w'0u1c§. hats: j.3§21;1;1eci _-Te" r:(>ni«3_._ i..o }\/£an§a}pad}m 10 assamt PW2 wﬁiilti be i--n1}';c)sIé:_.ib'i':: Whavizlg regard {.0 the 1'a<:i1i{.y El.\x'€'a§1V€:1}.31f;"~"i'I'i '{}jk=:. i%'i3121ge. 'ﬁrldér these c'i1"cumSt:anc<~:s the very ir1_c'1c1€:.n=§,' ;'§1e1_\?i.1f1g. iakexl place as aiieged by the prsig§cé'é:11tiC§11 't'V1T.3'1l]4DAiii3;.£'£§.,' if is fL1rth€:' seen ihat. PW2 xzvzxs the [:%C{:.1.:se':t. i.1.14a'~:1_1'L1rcir::r case of one Lingappa Naik a.n.c£ in the said '::2}$'c%. a11.'"£.§i;é~airciused were \sJ£f;.nesses. Under these. circrtsrri?s*'.ar1c:<:§s, ilhefe. would have been bitter enmity "~ap2i;=1. i'r.r.<';~n1 Lhe: §"2ité't.""'i§1221t. E-M71 and AcCuSec1 "No.1 being .._b§*a;t_,}§Ver$"<i1:i€:i*:;:.. 2i4:1111i1T.ed e:'m1it.y ;"eg21rcii11.g me share of pr{,::pe1'E.}?fsf)I°t.}}cir i'a£.11<3r. Semi cEi&"s<r'L1.ss;5i<31'1 gains ir?z1.1:1ori:.21:1cé3 on *.,L..'m~3 §'a(':i_. '$31211. wlxen t.E1ey Vv'€3I"1i, to Put.tL1.:" hc)5pi£'.a1 ["01" the first i.i.t11<=:".7=10E.hing prt:rvm11".:%c1 t,I'1e.",m §'r0'm 1:1c1';E:i011i.r1g the 'nan1es of " 117£}:£r 221$-::,:i.~;e1i§21r1.%;.s:.:; e.x'€.1e;'1:.-st. ilihcr 1'12m1<: of z:<:<:tL1s<-ad No.21 wirm was .:;/i'/"

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Karnataka High Court

Umanatha Naika S/O Anny Naika vs State Of Karnataka Rep By Spp on 15 February, 2011