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[Cites 0, Cited by 0] [Section 189(1)] [Section 189] [Entire Act]

State of Maharashtra - Subsection

Section 189(1)(e) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(e)such alterations of the internal arrangements of a building, as affect its drainage, ventilation or other sanitary arrangements, or its security or stability; and