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[Cites 0, Cited by 0] [Section 99(1)] [Section 99] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 99(1)(c) in Arunachal Pradesh Panchayat Raj Act, 1997

(c)loans, if any granted by the State Government or by the Central Government with the prior approval of the State Government or loan raised by the Zilla Parishad on security of its assets with the permission of the State Government;