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Punjab-Haryana High Court

Inderjit Singh vs State Of Punjab on 22 August, 2023

Author: Jasgurpreet Singh Puri

Bench: Jasgurpreet Singh Puri

                                                            Neutral Citation No:=2023:PHHC:109603




         IN THE HIGH COURT OF PUNJAB AND HARYANA
                      AT CHANDIGARH

                                                   CRM-M-9221-2023 (O&M)
                                                   Date of decision: 22.08.2023

INDERJIT SINGH
                                                                       ...Petitioner

                                       Versus

STATE OF PUNJAB
                                                                    ...Respondent

CORAM: HON'BLE MR. JUSTICE JASGURPREET SINGH PURI

Present:-       Mr. Ankur Bansal, Advocate
                for the petitioner.

                Mr. Sarabjit Singh Cheema, DAG, Punjab.

                Mr. Amritpal Singh Sohal, Advocate
                for the complainant.

                            ****

JASGURPREET SINGH PURI, J. (Oral)

For orders, see detailed order of the even date passed in CRM-M-9219-2023, titled as "Shweta versus State of Punjab".

(JASGURPREET SINGH PURI) 22.08.2023 JUDGE Chetan Thakur Whether speaking/reasoned : Yes No Whether Reportable : Yes No Neutral Citation No:=2023:PHHC:109603 1 of 1 ::: Downloaded on - 26-08-2023 00:20:26 :::