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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Gujarat - Subsection

Section 2(g) in The Gujarat Backward Classes Development Corporation Act, 1985

(g)[ "director" means a director of the Corporation and includes the Chairman and the Vice-Chairman;] [This clause was substituted by Gujarat 21 of 1986, Section 4 (1) (a) (w.r.e.f. 02-07-1986).]