Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act] State of Nagaland - Subsection Section 3(2)(b) in Nagaland Jhumland Act, 1970 (b)if he has purchased the land at any date before the commencement of this Act, and such purchase was not contrary to local custom; or