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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(g) in Punjab Major Accident Hazard Control Rules, 1993

(g)"pipeline" means a pipe (together with any apparatus and works associated therewith), or system of pipes (together with any apparatus and works associated therewith), for the conveyance of a hazardous chemical, other than an flammable gas as set out in column 2 of Part II of Schedule 3 at a pressure of less than light bars absolute;