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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(1) in Orissa Electricity Regulatory Commission (Terms and Conditions for Open Access) Regulation, 2005

(1)The nodal agency for arranging long-term open access shall be STU if the transmission system is used; otherwise the nodal agency shall be the respective distribution licensee within whose area the point of drawal is situated.