Section 11 in St Xavier's University, Kolkata Act, 2016
11. The Visitor.
(1)The Governor shall, by virtue of his office, be the Visitor of the University.(2)The Visitor shall, if present, preside over the Convocation of the University held for conferring degrees, diplomas, charters, designations and certificates.(3)Subject to the procedures as may be prescribed, the Visitor may, either suo-motto or on the basis of information received, call for any paper or information relating to the affairs of the University and if he is satisfied that any order, or decision taken or proceeding instituted by any authority of the University is not in conformity with the Act, Statutes, Ordinances, Regulations or rules, the Visitor may give such advice to the Chancellor as he may deem fit in the interest of the University. On the basis of such advice from the Visitor the Chancellor shall take appropriate action.
