Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Maharashtra - Section

Section 55 in The Maharashtra Narcotic Drags and Psychotropic Substances Rules, 1985

55.

No packet containing ganja or medicine containing ganja, as the case may be, shall be opened during its transport :Provided that, nothing contained in this rule shall apply to persons holding a permit in Form B-III.