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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(2) in The U.P. Control Of Goondas Rules, 1970

(2)Where the Goonda removes himself outside Uttar Pradesh the District Magistrate and the Superintendent of Police shall make a request to their respective counterparts of the district to which he has so removed himself to instruct the office incharge of the police station concerned to make a like report.