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[Cites 0, Cited by 0] [Section 7(2)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(2)(a) in The Railway (Notices of and Inquiries Into Accidents) Rules, 1998

(a)cases of trespassers run over and injured or killed through their own carelessness or of passengers injured or killed through their own carelessness, and