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[Cites 0, Cited by 2] [Entire Act]

State of Tamilnadu - Section

Section 16 in The Anna University Act, 1978

16. Authorities of the University.

- The authorities of the University shall be the Syndicate, Academic Council, the Finance Committee, Faculties and Board of Studies of each Faculty and such other bodies of the University as may, from time to time be declared by the statutes to be authorities of the University.