Supreme Court - Daily Orders
Angika Development Society vs Union Of India on 7 November, 2022
Bench: A.S. Bopanna, Pamidighantam Sri Narasimha
ITEM NO.4 COURT NO.14 SECTION X
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Writ Petition(s)(Civil) No(s). 942/2022
ANGIKA DEVELOPMENT SOCIETY Petitioner(s)
VERSUS
UNION OF INDIA & ANR. Respondent(s)
(FOR ADMISSION )
Date : 07-11-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Ms. Tatini Basu, Adv.
Mr. A. Siddhant, Adv.
Mr. Samar Vijay Singh, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice to the respondent(s).
Tag along with WP(C)No.282/2021 and other connected matter(s).
(NISHA KHULBEY) (DIPTI KHURANA)
SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR
Signature Not Verified
Digitally signed by
Narendra Prasad
Date: 2022.11.07
16:38:57 IST
Reason: