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Supreme Court - Daily Orders

Angika Development Society vs Union Of India on 7 November, 2022

Bench: A.S. Bopanna, Pamidighantam Sri Narasimha

     ITEM NO.4                                 COURT NO.14                       SECTION X

                                   S U P R E M E C O U R T O F        I N D I A
                                           RECORD OF PROCEEDINGS

                                 Writ Petition(s)(Civil)     No(s).   942/2022

     ANGIKA DEVELOPMENT SOCIETY                                            Petitioner(s)

                                                    VERSUS

     UNION OF INDIA & ANR.                                                 Respondent(s)

     (FOR ADMISSION )

     Date : 07-11-2022 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE A.S. BOPANNA
                             HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA


     For Petitioner(s)                 Ms. Tatini Basu, Adv.
                                       Mr. A. Siddhant, Adv.
                                       Mr. Samar Vijay Singh, AOR

     For Respondent(s)


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Issue notice to the respondent(s).

Tag along with WP(C)No.282/2021 and other connected matter(s).

         (NISHA KHULBEY)                                               (DIPTI KHURANA)
     SENIOR PERSONAL ASSISTANT                                        ASSISTANT REGISTRAR




Signature Not Verified

Digitally signed by
Narendra Prasad
Date: 2022.11.07
16:38:57 IST
Reason: