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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Haryana - Subsection

Section 54(1)(b) in The Punjab Homeopathic Practitioners Act, 1965

(b)the salary, allowances and other conditions of service of officers and servants of the Council, other than the Registrar, under section 14;