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Calcutta High Court

Messrs Madhav Mukund Finance Pvt Ltd vs Messrs Exterior Interior Limited on 17 December, 2025

Author: Sugato Majumdar

Bench: Sugato Majumdar

OD-9-10
                        IN THE HIGH COURT AT CALCUTTA
                         Ordinary Original Civil Jurisdiction
                                  ORIGINAL SIDE

                             IA NO. GA/1/2025
                               In CS/88/2015
                  MESSRS MADHAV MUKUND FINANCE PVT LTD.
                                     Vs
                     MESSRS EXTERIOR INTERIOR LIMITED

                             IA NO. GA/2/2025
                              In CS/88/2015
                  MESSRS MADHAV MUKUND FINANCE PVT LTD.
                                    Vs
                     MESSRS EXTERIOR INTERIOR LIMITED



     BEFORE:
     The Hon'ble JUSTICE SUGATO MAJUMDAR

Date : 17th December, 2025.

Appearance:

Mr. Jayanta Sengupta, Adv.
Mr. Shayak Mitra, Adv.
Ms. Abhipriya Sarkar, Adv.
... for the plaintiff.
The Court:- None appears for the Defendant/Judgement-Debtor although the learned Counsel for the Plaintiff/Decree-Holder is present.
Adjourned to 14th January, 2026.
(SUGATO MAJUMDAR, J.) S.Seal