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Vodafone Essar Cellular Ltd. vs Assistant Commissioner Of Income Tax, ... on 28 February, 2019

     ITEM NO.8                            1

                           REGISTRAR COURT. 2                 SECTION XI-A

                          S U P R E M E C O U R T O F      I N D I A
                                  RECORD OF PROCEEDINGS


                                  BEFORE THE REGISTRAR RAJESH KUMAR GOEL

     Civil Appeal        No(s).    1045-1052/2011

     VODAFONE ESSAR CELLULAR LTD.                               Appellant(s)

                                              VERSUS

     ASSISTANT COMMISSIONER OF INCOME TAX, COCHIN               Respondent(s)

     (ONLY SLP (C) NO. 25752 OF 2018, CIVIL APPEAL NOS. 2652-2653 OF
     2015, 4217-4218 OF 2015, 4939-4940 OF 2015, 4941-4942 OF 2015,
     4943-4944 OF 2015, 4947-4948 OF 2015 AND 4949-4950 OF 2015 ARE TO
     BE LISTED BEFORE THE COURT OF LD. REGISTRAR.   )

     WITH
     C.A. No. 2652-2653/2015 (IV-A)

         C.A. No. 4939-4940/2015 (IV-A)

         C.A. No. 4949-4950/2015 (IV-A)

         C.A. No. 4947-4948/2015 (IV-A)

         C.A. No. 4217-4218/2015 (IV-A)

         C.A. No. 4941-4942/2015 (IV-A)

         C.A. No. 4943-4944/2015 (IV-A)

      SLP(C) No. 25752/2018 (XV)
     (FOR ADMISSION and I.R. and IA No.123521/2018-CONDONATION OF DELAY
     IN FILING and IA No.123524/2018-CONDONATION OF DELAY IN REFILING)

      Diary No(s). 700/2019 (XV)
     (FOR ADMISSION and I.R. and IA No.16546/2019-CONDONATION OF DELAY
     IN FILING)

     Date : 28-02-2019 These appeals were called on for hearing today.
Signature Not Verified

Digitally signed by
     For Appellant(s)
MADHU GROVER
Date: 2019.02.28
16:43:21 IST
Reason:


                              M/S. Karanjawala & Co., AOR

                              Mr. Awadhesh Kumar Singh,Adv.
ITEM NO.8                             2


                          Mrs. Anil Katiyar, AOR

For Respondent(s)


                          Mr. B. V. Balaram Das, AOR

                          Mr. Dhruv Khurana,Adv.
                          Mr. Harish Pandey, AOR

                          Ms. Neha Aggarwal,Adv.
                          Mr. E. C. Agrawala, AOR
                          Ms. Surabhi Limaye,Adv.

                          Mr. Vinayak Mathur,Adv.
                          Mr. R. Chandrachud, AOR

                          M/S. Karanjawala & Co., AOR

                          Mrs. Anil Katiyar, AOR

                          Ms. Sonali Jain,Adv.
                          Mr. Sanjeet Ranjan,Adv.
                          Mr. Utsav Trivedi,Adv.


               UPON hearing the counsel the Court made the following
                                  O R D E R

C.A. Nos. 2652-2653, 4939-4940, 4949-4950 ,4217-4218, 4941-4942 and 4943-4944/2015 Ld. Counsel for appellant has failed to file affidavit of valuation and required court fee despite grant of last chance. Viewed thus, the matters be processed for listing before the Hon'ble Judge in Chambers for further directions. Await orders. List thereafter.

C.A. Nos. 4947-4948/2015 Ld. Counsel for Appellant has failed to file affidavit of valuation and required court fee despite grant of last chance. Viewed thus, the matter be processed for listing before the Hon'ble Judge in Chambers for further directions. Await orders. List thereafter.

SLP(C) No. 25752/2018, Ld. Counsel for sole respondent submits that he has received the copies of pleadings. Three weeks, time is given to file counter affidavit.

List again on 4.7.2019.

RAJESH KUMAR GOEL Registrar MG