Section 2(b) in The Gujarat Slum Areas (Improvement, Clearance and Redevelopment) Act, 1973
(b)"building" includes a house, out-house, stable, latrine, shed, hut and other enclosures or structure whether of masonry, bricks, wood, mud, metal or any other material whatsoever, whether used as a dwelling or otherwise; and also includes verandas, fixed platforms plinths, doorsteps, electric meters, walls including compound walls and the fencing and the like but does not include plant or machinery comprised in a building;
